Section 6 in The Registration (Gujarat Amendment) Act, 2018
6. AmendmeBt of section 69 of XVI of 1908.
In the principat Act, in section 69, in sub-section (l), after clause O, the following clause shall be added, namely:-"(k) regulating the procedure for piesentation of document, appearance for admission, endorsement, manner of affixing signature and sea[, mode of payment of registration fees and " other fees and such other process when the document is presented by electronic means.".
