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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2)(b) in Bihar Hindu Religious Trusts Rules, 1952

(b)The electoral roll prepared under clause (a) shall contain the following particulars:-
(i)the name of each elector,
(ii)the postal address of each elector.
(iii)the name of the father or spiritual Guru of each elector;
(iv)the name of each of the trusts of which the elector is a trustee.