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[Cites 0, Cited by 0] [Section 346(2)] [Section 346] [Entire Act]

State of Nagaland - Subsection

Section 346(2)(f) in Nagaland Municipal Act, 2001

(f)That the site of the building or the work does not about, on a street or projected street and that there is no access to such building or work from any such street by any passage or pathway appertaining to such site.