Supreme Court - Daily Orders
R.M. Sethupathy vs Prema on 5 August, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.20 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.17936/2019
(Arising out of impugned final judgment and order dated 15-04-2019
in C.M.A (MD) No.504/2013 passed by the High Court of Judicature at
Madras at Madurai)
R.M. SETHUPATHY Petitioner(s)
VERSUS
PREMA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.111113/2019-EXEMPTION FROM FILING
O.T. )
Date : 05-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. V. Prabhakar, Adv.
Ms. Jyoti Parashar, Adv.
Mr. N.J. Ramchandar, Adv.
Mr. S. Rajappa, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The impugned order being in the nature of an interim order, we are not inclined to interfere with the same. The special leave petition is accordingly dismissed.
Pending application(S), if any, shall also Signature Not Verified stand disposed of.
Digitally signed by POOJA ARORA Date: 2019.08.07 17:48:27 IST Reason: (POOJA ARORA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER