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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(40) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

40.0Definition.- 40.1 Class 4.1 Flammable Solids. - The substances in this class are solids which; under conditions encountered in transport are readily combustible or may cause or contribute to time through friction, selfreactive substances (solids and liquids) which are liable to undergo a strongly exothermic reaction, solid desensitized explosives which may explode if not diluted sufficiently.