Punjab-Haryana High Court
Shikha Shukla And Others vs The State Of U.T. Chandigarh And Another on 28 July, 2023
Author: Vikas Bahl
Bench: Vikas Bahl
Neutral Citation No:=2023:PHHC:097245
2023:PHHC:097245
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
(238-1)
CWP-11639-2023
Date of decision: - 28.07.2023
Shikha Shukla and others
....Petitioners
Versus
The State of U.T. Chandigarh and another
.....Respondents
CORAM : HON'BLE MR. JUSTICE VIKAS BAHL
Present: Mr. Gaurav Datta, Advocate,
Mr. Vikas Sharma, Advocate and
Mr. Gurkirat S. Kherwal, Advocate
for the petitioners.
Mr. Ashish Rawal, Advocate
and Mr. Rakesh Sobti, Advocate
for respondent No.1.
Mr. Saurabh Goel, Advocate
and Ms. Shivani Sahni, Advocate
for respondent No.2.
****
VIKAS BAHL, J. (ORAL)
For orders, see detailed order of even date, passed in CWP-11620-2023 titled as "Gulchaman Vs. The State of U.T. Chandigarh and another."
July 28, 2023 ( VIKAS BAHL )
naresh.k JUDGE
Whether reasoned/speaking? Yes/No
Whether reportable? Yes/No
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