Punjab-Haryana High Court
Raghuwansh Chaprana And Others vs State Of Haryana And Others on 4 August, 2009
Author: A.N. Jindal
Bench: A.N. Jindal
In the High Court of Punjab and Haryana at Chandigarh
R.F.A. Nos. 805 of 2006
Date of decision: August 04, 2009
Raghuwansh Chaprana and others
.. Appellants
Vs.
State of Haryana and others
.. Respondents
Coram: Hon'ble Mr. Justice A.N. Jindal Present: None for the appellant.
Ms. Mamta Singla Talwar, AAG, Haryana.
A.N. Jindal, J Case called several times since morning but none has appeared on behalf of the appellants to assist the court. It appears that the appellants are no more interested in pursuing the case.
Dismissed for want of prosecution.
August 04, 2009 (A.N. Jindal) deepak Judge