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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(1)(c) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977

(c)forfeit the security deposit and also levy compensation for the damage caused by such breach and allow continuance of the contract, provided the security deposit is reimbursed to the full extent and compensation paid.