Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(3)(iv) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(iv)semester system, continuous evaluation and choice-based credit system shall be introduced and the University may enter into agreement with other Universities and academic institutions for credit transfer and joint degree programmes;