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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5)(d) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(d)The report of the police regarding Character & Antecedents of a person will be graded as confidential. It will be addressed in named cover to a designated officer of the security agency requesting for Character & Antecedents. This report cannot be used for any other purpose.