Section 12(1)(a) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(a)description of the land on which the building and improvements are, or are to be located, and whether the land is free hold or lease hold;

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