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[Cites 2, Cited by 1]

Himachal Pradesh High Court

Suresh Kumar & Anr. vs . Pushpa Devi & Ors. on 6 December, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Suresh Kumar & Anr. vs. Pushpa Devi & Ors.

.

RSA No. 13 of 2022.

06.12.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the appellants.

Mr. Sanket Sankhyan, Advocate, for respondent No.1 and 2(i) Mr. Sanket Sankhyan, learned counsel for respondent No.2 (i) has sought time to file power of attorney on behalf of respondent No.2(i) and also to move an application under Order 32 of the Code of Civil Procedure for discharging of the guardian. Let needful be done within three weeks.

List on 3rd January, 2023.

(Satyen Vaidya) Judge.

6th December, 2022.

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