Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of West Bengal - Subsection Section 49(3) in West Bengal Trade Unions Rules, 1998 (3)Every ballot paper shall, before it is issued to a voter, be stamped with such distinguishing mark as the Registrar may direct, and signed in full on the back by the Presiding Officer.
