Bombay High Court
Ranadey Micronutrients (Pvt.) Ltd vs Union Of India Thru The Secty. And Ors on 11 July, 2019
Bench: M.S. Sanklecha, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3791 OF 2019
Ranadey Micronutrients (pvt.) Ltd. ....Petitioner
V/S
Union Of India Thru The Secty. And Ors. ....Respondent
Ms. Chandni Tanna i/by India Law Alliance,Advocate For Petitioner shri Karan Adik a/w shri Dhananjay Balkrishna Deshmukh R.no. 2 & 3 CORAM : M.S. SANKLECHA & M.S. SONAK, JJ DATE : 11th July, 2019 P.C. :
Wrongly On Board. Stand Over to 20/08/2019 as per Order dated 25/04/2019.
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