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[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Haryana - Subsection

Section 160(vi) in The Haryana Motor Vehicles Rules, 1993

(vi)be provided at least 275 millimetres leg space in the case of an autorickshaw having seating capacity for four passengers and at least 375 millimetres leg space in the case of an autorickshaw having seating capacity for two passengers;