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[Cites 0, Cited by 0] [Section 17CA(11)] [Section 17CA] [Entire Act]

Union of India - Subsection

Section 17CA(11)(i) in Income Tax Rules, 1962

(i)An electoral trust shall keep and maintain such books of account and other documents in respect of its receipts, distributions and expenditure as may enable the computation of its total income in accordance with the provisions of the Act;