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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(j) in The West Bengal Valuation Board Act, 1978

(j)[ "Municipality" means a Municipality as defined in the West Bengal Municipal Act, 1993, and includes a Notified Area Authority;] [[Clause (j) Substituted by W. B. Act 16 of 1995, which was earlier as under :