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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(ii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974

(ii)The pension shall become due for payment on the expiry of the month to which it relates. No payment shall be made for next month unless money order acknowledgment have been received in respect of previous month's pension payment.