Allahabad High Court
Pankaj Kumar Srivastava vs Sri D.K. Thakur S.S.P./D.I.G. Lucknow on 16 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- CONTEMPT No. - 243 of 2012 Petitioner :- Pankaj Kumar Srivastava Respondent :- Sri D.K. Thakur S.S.P./D.I.G. Lucknow Petitioner Counsel :- Ram Kewal Tripathi Hon'ble Dr. Satish Chandra,J.
(C.M. Application No. 33415 of 2012-Application for impleadment) Heard learned counsel for the parties.
Impleadment application is allowed.
Let necessary correction will be carried out within two days.
Notice may be issued to the newly impleaded party.
List alongwith service report.
Order Date :- 16.4.2012 Nitesh