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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(iv) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(iv)The elements of the Inter-State Transmission System proposed to be executed by the successful bidder are reasonably sized (cost-wise) as distinct project to ensure competition.