Jharkhand High Court
Prakash Roadlines Corporation Ltd vs Ntpc Limited on 4 July, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arbitration Application No. 20 of 2025
Prakash Roadlines Corporation Ltd. ... ... ... Applicant
Versus
NTPC Limited, through its Chairman-cum-Managing Director
... ... ... Respondent
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CORAM: HON'BLE THE CHIEF JUSTICE
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For Applicant : Miss Shruti Shekhar, Advocate Miss Sanya Kumari, Advocate For Respondents : Mr. Prashant Pallav, Advocate.
: Ms. Shivani Jaluka, Advocate.
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02/Dated: 04.07.2025 Notice to the sole respondent.
Mr. Prashant Pallav, counsel, accepts notice for the sole respondent and seeks time to file counter affidavit.
List on 08.08.2025.
(M. S. Ramachandra Rao, C.J.) APK/VK