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[Cites 0, Cited by 0] [Section 554(3)] [Section 554] [Entire Act]

State of Uttar Pradesh - Subsection

Section 554(3)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)if the owner or occupier or no one of the owners or occupiers is found, by giving or tendering the said notice, bill, schedule, summons or other document to some adult member or servant of the family of the owner or occupier or of any of the owners or occupiers. or