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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1)(xviii) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(xviii)to accept, on behalf of the University, trusts, bequests, donations and transfers of any movable or immovable property to the University;