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State of Jharkhand - Section

Section 5 in Jharkhand Cinemas (Regulation) Rules, 2000

5. Approval of building plans of Cinema house.

- For places for which Master plan has not been prepared or approved, the building plans of the proposed Cinema house shall be approved technically by Executive Engineer, P.W.D. (Building) within two months from the date of its submission by the intending Cinema licensees. In case of place for which Master Plan has been prepared or approved, the approval of the Chief Town Planner through the Executive Engineer, P.W.D. (Building) will have to be obtained. Building plans approved by the Executive Engineer, The Chief Town Planner may, if and when required, be altered or modified by the State Government.