Section 24(2)(i) in Control of National Highways Land and Traffic) Act, 2002

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Union of India - Subsection

Section 24(2)(i) in Control of National Highways Land and Traffic) Act, 2002

(i)to place a movable structure on the Highway in front of any building owned by him or to make movable structure on support of such building and over the Highway, or

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Union of India - Subsection

Section 24(2)(i) in Control of National Highways Land and Traffic) Act, 2002