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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(g) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(g)open bank account in any Scheduled Commercial Bank and credit all monies realized and operate the bank account while dealing with money received in his capacity as Competent Authority, with the prior approval of Designated Court or so directed by the said Court;