Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 55 in The Bombay Dentists Rules, 1951 55. The Executive Committee shall also prepare reports on such subjects as may be referred to them by the Council at its sittings or by the President at other times. The Reports when finally approved by the Committee shall be presented to the Council.
