Bombay High Court
Sau. Bhawna W/O Gajendra Bopche vs State Of Maharashtra, Thr. Secretary, ... on 13 September, 2023
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
2023:BHC-NAG:13674-DB
1 12-WP-6153-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO. 6153 OF 2023
(Sau. Bhawna w/o Gajendra Bopche Vs. State of Maharashtra & Anr.)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's order
and Registrar's orders.
Shri S.S. Tambulkar, Advocate for the petitioner.
Shri A.S. Fulzele, Additional Government Pleader for the respondents.
CORAM : A. S. CHANDURKAR AND MRS. VRUSHALI V. JOSHI, JJ.
DATE : SEPTEMBER 13, 2023
Rule. Rule made returnable forthwith and heard the learned Counsel for
the parties.
2] It is submitted by the learned Counsel for the petitioner that merit list
while making recruitment to the post of Anganwadi Madatnis for Tahsil -
Bangaon has been prepared in a composite manner notwithstanding the fact that
the recruitment was to be made at three different places. Insofar as Village -
Bangaon, Tahsil - Amgaon is concerned, the petitioner is a resident of that
Village and she has secured highest marks of candidates coming from the said
Village.
3] It is submitted by the learned Counsel for the petitioner that pursuant to
the publication of the aforesaid list, an objection in terms thereof has been raised
before respondent no.2. Though the said objection is dated 7/8/2023, the same
has not yet been decided.
4] In these facts, the following order would serve the interest of justice :
ORDER
Respondent no.2 shall consider the petitioner's objection dated 7/8/2023 and after hearing the petitioner take a decision within a period of two weeks of receiving copy of this order.
5] Needless to state that if the petitioner has any further grievance, she is free to take such steps as are permissible in law. 6] Rule is disposed of in the aforesaid terms. No costs.
(MRS. VRUSHALI V. JOSHI, J.) (A. S. CHANDURKAR, J.) SUMIT Signed by: Mr. Sumit Agrawal Designation: PA To Honourable Judge Date: 14/09/2023 10:33:04