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[Cites 0, Cited by 0] [Section 44B] [Entire Act]

Union of India - Subsection

Section 44B(1) in The Prevention of Food Adulteration Rules, 1955

(1)The ghee having less Reichert value and a different standard for Butyro-refractometer reading at 40°C than that specified for the area in which it is imported for sale or storage shall not be sola or stored in that area except under the 'AGMARK' seal:Provided that such ghee may be (i) sold loose, after opening the 'AGMARK' sealed container, in quantities not exceeding two kilograms at a time, and (ii) used in the preparation of confectionery (including sweetmeats).