Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Tamilnadu - Subsection Section 56(ii) in The Tamil Nadu Borstal Schools Rules, 1938 (ii)In the cases of inmates belonging to other [x x x] [Omitted by G.O. Ms. No. 707 Home, dated 22.2.1952.].
