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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Sikkim - Subsection

Section 68(1) in The Sikkim Prisons Act, 2007

(1)In the punishment book to be prescribed, every punishment inflicted shall be recorded with the name of the prisoners, register number and the class (whether habitual or not) to which he belongs, the prison offence of which he was guilty, the date on which such prison offence was committed, the number of previous prison offences recorded against the prisoner and the date of his last prison offence, the punishment awarded and the date of infliction.