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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011

(2)The ticket issued under sub-rule (1) shall be of following types, namely:-
(i)Contactless Smart Card for multiple journeys;
(ii)Contactless Smart Token for single journey;
(iii)Group Paper Ticket issued for group journeys;
(iv)Any other type as may be decided upon by the Bangalore Metro Railway Administration.