Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(vii) in The U.P. Milk and Milk Products (Export) Control Order, 1976 (vii)[ to the export of Khoya from the State of Uttar Pradesh.] [Added by (First Amendment) Order, 1977, dated 19.2.1977.]
