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[Section 3]
[Entire Act]
State of Maharashtra - Subsection
Section 3(3) in The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013
| (a) | Chief Secretary | .. | Chairman; |
| (b) | Secretary, Finance | .. | Member; |
| (c) | Secretary, Co-operation | .. | Member; |
| (d) | Secretary, Agriculture | .. | Member; |
| (e) | Five representatives of the factories in the State to benominated by the Government, out of which three shall berepresentatives of the Co-operative Sugar Factories and two fromother Sugar Factories in the State | .. | Members; |
| (f) | Five representatives of the farmers to be nominated by theGovernment | .. | Members; |
| (g) | Commissioner for Sugar | .. | Ex-officioMember-Secretary. |