Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(18) in The Delhi Shops and Establishments Act, 1954 (18)"opening hour" means the hour at which [a shop or commercial establishment] [Substituted by Central Act, 21 of 1961.] opens for the service of a customer;
