Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(1)(b) in The Coal Mines Regulations, 2011

(b)once at least in every seven days, -
(i)each winding rope, by passing the rope at a speed not exceeding one meter per second; and
(ii)the external parts of the winding engine, the guides and the signalling arrangements fitted in a shaft;