Section 3(2)(a) in The Customs and Central Excise Duties Drawback Rules, 2017

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Union of India - Subsection

Section 3(2)(a) in The Customs and Central Excise Duties Drawback Rules, 2017

(a)the average quantity or value of each class or description of the materials from which a particular class of goods is ordinarily produced or manufactured in India;

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Union of India - Subsection

Section 3(2)(a) in The Customs and Central Excise Duties Drawback Rules, 2017