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Bengal Presidency - Section

Section 1051 in Police Regulations, Bengal , 1943

1051. Grant of parchment certificates to members of the public. [§ 12, Act V, 1861].

- The Inspector-General may grant parchment certificates over his own signature to members of the public in cases of meritorious work performed in aid of the police. Superintendents shall report deserving cases in detail to the Inspector-General, through the Deputy Inspector-General, with their recommendations for the grant of such certificates.