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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(v) in Orissa Universities Act, 1989

(v)Five eminent persons to be nominated by the Chancellor. Provided that in respect of Shree Jagannath Sanskrit Vishvavidyalaya the ex-officio members specified in clauses (c) and (d) shall not be taken as ex-officio members".