Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(5)(i) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(i)make recommendations on inclusion or deletion of roads from sealed or restricted roads;