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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(xv) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

(xv)To effect transfers through counselling, a standard request application shall be devised separately. The officers who seek request transfer shall submit the same.