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[Cites 0, Cited by 0] [Section 25A] [Entire Act]

State of Rajasthan - Subsection

Section 25A(1) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(1)Application for direct recruitment to the post of Asstt. Publicity Officer shall be invited by the Registrar by advertising the vacancies, in the Official Gazette, or in such other manner, as he thinks fit.