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Himachal Pradesh High Court

Chintan Parkash vs . Managing Director, on 21 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Chintan Parkash vs. Managing Director, HPSEBL and others.

CWP No. 1217 of 2023.

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21.03.2023. Present: Mr. Vikas Rathore, Advocate, for the petitioner.

Mr. Tara Singh Chauhan, Advocate, for respondent Nos. 1 and 2.

CWP No.1217 of 2023 & CMP No.2419 of 2023.

Notice confined to respondent Nos. 1 and 2 at this stage. Mr. Tara Singh Chauhan, Advocate, appears and waives service of notice on behalf of respondent Nos. 1 and 2.

List on 22.03.2023 when records of D.O. Note No.6063 be produced for our perusal. Till then, status quo be maintained.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 21st March, 2023.

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