Section 16 in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974
16. Penalty.
- If any person contravenes any of the provisions of this Act or the rules made thereunder:-(a)he shall be punishable with imprisonment which may extend to one year or with fine which may extend to five hundred rupees or with both; and(b)the tendu leaves in respect of which such contravention has been made or such part thereof as the court may deem fit shall be forfeited to the Government:Provided that if the Court is of the opinion that it is not necessary to direct forfeiture in respect of the whole, or any part of the leaves, as the case may be, it may, for reasons to be recorded refrain from doing so.
