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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(b) in The Jammu and Kashmir General Sales Tax Act, 1962

(b)without reasonable cause fails to furnish any returns as required by sub-section (1), (2) or (3) of section 7 or fails to furnish it within the time allowed ; or