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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)After the completion of (he counting, the Returning Officer shall record in the result sheet in Form [14] [This figures were substituted for the figures '13' by G. N. of 7.6.1990.] the total number of votes polled by each candidate and announce the same.