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[Cites 0, Cited by 3] [Section 13A] [Entire Act]

Bombay Presidency - Subsection

Section 13A(1) in The Bombay University Act, 1974

(1)The Chancellor may, from time to time, create the post of an Officer on Special Duty and appoint an Officer not below the rank of Deputy Secretary to Government, to be the Officer on Special Duty, for such period, and on such terms and conditions, as he may determine.