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[Cites 0, Cited by 3] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(9) in The Maharashtra Universities Act, 1994

(9)[ The Vice-Chancellor shall be the appointing and disciplinary authority for the university teachers who are appointed on the recommendations of the selection committee constituted for the said purpose.] [This sub-section was substituted by Maharashtra 55 of 2000, section 11(b).]