Supreme Court - Daily Orders
M/S Jindal Equipment Leasing And ... vs Commissioner Of Income Tax Delhi-Ii on 10 May, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.24 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12916/2016
(Arising out of impugned final judgment and order dated 19/11/2015
in ITA No. 174/2003 passed by the High Court of Delhi at New Delhi)
M/S JINDAL EQUIPMENT LEASING AND
CONSULTANCY SERVICES LTD Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX DELHI-II Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 12905/2016
(With Interim Relief and Office Report)
Date : 10/05/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Ms. Kavita Jha,Adv.
Mr. Vaibhav Kulkarni, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP (C) Nos.7747-7748/2016.
(Rajni Mukhi) (Renu Diwan) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by Rajni Mukhi Date: 2016.05.12 16:05:34 IST Reason: