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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Children's and Women's Welfare Service Rules, 1989

(1)Every person recruited to the Junior Grade of the Service by either method of recruitment shall be appointed on probation which shall be for two years from the date of actually joining the post :Provided that the appointing authority may, if he so thinks fit, extend the period of probation in any case for a further period not exceeding one year for reasons to be recorded in writing and communicate the extension to the person concerned.